Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(A) in The Finance Act, 2018 (A)in sub-section (2),-(i)for the words "thirty thousand rupees" wherever they occur, the words "fifty thousand rupees" shall be substituted;(ii)in the first proviso occurring after clause (d), the word "very" shall be omitted;
