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[Cites 0, Cited by 0] [Section 7C] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7C(d) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

(d)If the amount due is not paid before the date fixed for auction the Secretary shall cause the consignment to be sold by public auction and the sale proceeds thereof shall be applied for the payment of amount due and other expenses incurred in connection with the detention and sale;