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Delhi High Court

Mool Chand And Anr vs D.D.A. on 24 May, 2013

Author: V.K. Jain

Bench: V.K. Jain

*              IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                      Judgment reserved on   : 21.05.2013
                                       Judgment pronounced on : 24.05.2013

+      W.P.(C) 2517/2013
       RAKESH KUMAR SAINI AND ANR
                                                                   ..... Petitioner
                              Through:       Mr. Amit Kumar Mr. Ankit Rajgarhia
                                             and Mr. Ashish Kumar, Advs.

                     versus
       DELHI DEVELOPMENT AUTHORITY
                                                                  ..... Respondent
                              Through:       Ms. Shobhna Takiar, Adv. for DDA

+      W.P.(C) 2518/2013
       JAI CHAND AND ANR
                                                                   ..... Petitioner
                              Through:       Mr. Amit Kumar Mr. Ankit Rajgarhia
                                             and Mr. Ashish Kumar, Advs.

                              versus

       DELHI DEVELOPMENT AUTHORITY
                                                                  ..... Respondent
                              Through:       Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 2519/2013
       KRISHAN KUMAR SHARMA AND ANR
                                                                   ..... Petitioner
                              Through:       Mr. Amit Kumar Mr. Ankit Rajgarhia
                                             and Mr. Ashish Kumar, Advs.

                              versus

       DELHI DEVELOPMENT AUTHORITY




W.P© No.2517/2013 & 15 Connected Matters                      Page 1 of 5
                                                                 ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 2792/2013
       RAMU & ANR
                                                                 ..... Petitioner
                              Through:     Mr. Sudhir Nandrajog, Sr. Adv. with
                                           Mr. S.N. Gupta, Advs.
                              versus

       DELHI DEVELOPMENT AUTHORITY
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 2953/2013
       OM PRAKASH & ANR
                                                                  ..... Petitioner
                              Through:     Mr. Sudhir Nandrajog, Sr. Adv. with
                                           Mr. S.N. Gupta, Advs.
                              versus

       DELHI DEVELOPMENT AUTHORITY
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 2955/2013
       RAJESH KUMAR & ANR
                                                                  ..... Petitioner
                              Through:     Mr. Sudhir Nandrajog, Sr. Adv. with
                                           Mr. S.N. Gupta, Advs.
                              versus

       DELHI DEVELOPMENT AUTHORITY
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA

+      W.P.(C) 2965/2013
       SANJAY AGGARWAL & ANR
                                                                     ..... Petitioner




W.P© No.2517/2013 & 15 Connected Matters                    Page 2 of 5
                               Through:     Mr. Sudhir Nandrajog, Sr. Adv. with
                                           Mr. S.N. Gupta, Advs.
                              versus

       DELHI DEVELOPMENT AUTHORITY
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 3015/2013
       RAM PRATAP & ANR
                                                                  ..... Petitioner
                              Through:     Mr. Sudhir Nandrajog, Sr. Adv. with
                                           Mr. S.N. Gupta, Advs.
                              versus

       DELHI DEVELOPMENT AUTHORITY
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 3073/2013
       CHAWAL SINGH & ANR.
                                                                  ..... Petitioner
                              Through:     Mr. Sudhir Nandrajog, Sr. Adv. with
                                           Mr. S.N. Gupta, Advs.
                              versus

       DELHI DEVELOPMENT AUTHORITY
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 1928/2013
       DHARAMBIR SINGH SAINI AND ANR
                                                                 ..... Petitioner
                              Through:     Mr. Amit Kumar Mr. Ankit Rajgarhia
                                           and Mr. Ashish Kumar, Advs.
                              versus

       D.D.A.
                                                                   ..... Respondent




W.P© No.2517/2013 & 15 Connected Matters                    Page 3 of 5
                               Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 1945/2013
       HARI CHAND SAINI AND ANR
                                                                 ..... Petitioner
                              Through:     Mr. Amit Kumar Mr. Ankit Rajgarhia
                                           and Mr. Ashish Kumar, Advs.
                              versus

       D.D.A.
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 1948/2013
       SMT. JYOTI SAINI AND ANR
                                                                 ..... Petitioner
                              Through:     Mr. Amit Kumar Mr. Ankit Rajgarhia
                                           and Mr. Ashish Kumar, Advs.
                              versus

       D.D.A.
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 1959/2013
       SUNIL KUMAR AND ANR
                                                                 ..... Petitioner
                              Through:     Mr. Amit Kumar Mr. Ankit Rajgarhia
                                           and Mr. Ashish Kumar, Advs.

                              versus
       D.D.A.
                                                                ..... Respondent
                              Through:     Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 1969/2013
       PRITAM SINGH SAINI AND ANR
                                                                 ..... Petitioner
                              Through:     Mr. Amit Kumar Mr. Ankit Rajgarhia
                                           and Mr. Ashish Kumar, Advs.




W.P© No.2517/2013 & 15 Connected Matters                    Page 4 of 5
                                versus

       D.D.A.
                                                                ..... Respondent
                               Through:    Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 1979/2013
       MOOL CHAND AND ANR
                                                                 ..... Petitioner
                               Through:    Mr. Amit Kumar Mr. Ankit Rajgarhia
                                           and Mr. Ashish Kumar, Advs.
                      versus

       D.D.A.
                                                                ..... Respondent
                               Through:    Ms. Shobhna Takiar, Adv. for DDA
+      W.P.(C) 2001/2013
       HARI CHAND AND ANR
                                                                 ..... Petitioner
                               Through:    Mr. Amit Kumar Mr. Ankit Rajgarhia
                                           and Mr. Ashish Kumar, Advs.
                               versus

       D.D.A.
                                                                ..... Respondent
                               Through:    Ms. Shobhna Takiar, Adv. for DDA

       CORAM:
       HON'BLE MR. JUSTICE V.K. JAIN


V.K. JAIN, J.

For orders, see W.P(C) No.2516/2013.

V.K.JAIN, J MAY 24, 2013 rd W.P© No.2517/2013 & 15 Connected Matters Page 5 of 5