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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(c) in The General Provident Fund (Central Service) Rules, 1960

(c)an order of a Court restraining dealings with the policy or any amount realised thereon, the Accounts Officer shall not-
(i)reassign or make over the policy as provided in rule 24, or
(ii)realise the amount assured by the policy or reassign, or make over the policy, as provided in rule 25,