Section 2(1)(k) in The Petroleum and Natural Gas Regulatory Board (Access Code for Common Carrier or Contract Carrier Natural Gas Pipelines) Regulations, 2008

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"entry point" means the point at which the gas delivered by shipper is injected into the natural gas pipeline;

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