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Supreme Court - Daily Orders

Divisional Engineer (Administration) ... vs Rajamani And Ors on 7 September, 2017

Bench: Ranjan Gogoi, Abhay Manohar Sapre

                                       IN THE SUPREME COURT OF INDIA

                                       CIVIL APPELLATE JURISDICTION

                               REVIEW PETITION (CIVIL) NO.903 OF 2017
                                                 IN
                           SPECIAL LEAVE PETITION (CIVIL) NO..........CC
                                          NO.19764 OF 2016


                         DIVISIONAL ENGINEER (ADMINISTRATION)
                         TELECOM OFFICE, DISTRICT MANAGER,
                         TIRUNELVELI, TAMIL NADU            ...PETITIONER(S)

                                                        VERSUS

                         RAJAMANI & ORS.                            ...RESPONDENT(S)

                                                      ORDER

This Review Petition has been filed against the order dated 24th October, 2016 whereby the Special Leave Petition was dismissed on the ground of delay as well as on merits.

We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 24th October, 2016 is made out. Consequently, the review petition is dismissed.

....................,J.

(RANJAN GOGOI) ...................,J.

                                                                (ABHAY MANOHAR SAPRE)
                         NEW DELHI
                         SEPTEMBER 07, 2017
Signature Not Verified

Digitally signed by
VINOD LAKHINA
Date: 2017.09.08
10:03:13 IST
Reason:
ITEM NO.1001                                           SECTION XII

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

                          R.P.(C) NO. 903/2017
                                   IN

S.L.P.(C)...CC NO. 19764/2016 DIVISIONAL ENGINEER (ADMINISTRATION) TELECOM OFFICE, DISTRICT MANAGER, TIRUNELVELI, TAMIL NADU PETITIONER(S) VERSUS RAJAMANI AND ORS. RESPONDENT(S) Date : 07-09-2017 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER [SIGNED ORDER IS PLACED ON THE FILE]