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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(11)(vi) in Andhra Pradesh Revised Building Rules, 2008

(vi)in case of non-residential occupancies on sites below 750 sq.metres, for parking a semi basement of 3 metres height and with such height not exceeding 1.5 m above ground level may be considered.