Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(7) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(7)The Registrar shall exercise such other powers and perform such other functions and discharge such other duties as may be prescribed by the Governing Council.