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State of Andhra Pradesh - Section

Section 20 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

20. Commencement of the Course.

- The course shall be commenced as per the date mentioned by the respective colleges of Indian Systems of Medicine and Homoeopathy. The duration of the course shall be calculated from the date of commencement of the course and shall be uniform for all the candidates irrespective of their individual dates of admission.