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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Punjab - Subsection

Section 53(1)(b) in The Punjab Municipal Corporation Act, 1976

(b)to furnish any return, plan, estimate, statement, account of statistics concerning or connected with any matter pertaining to the administration of this Act or the municipal Government of the City;