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State of Andhra Pradesh - Section
Section 8 in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012
8. Rules of Reservation for admission.
- All the seats in the University Colleges and category A seats in un-aided Non-Minority and Minority colleges offering Under Graduate B.Arch course shall be reserved, to the following categories in Admissions.(i)Region-wise reservation of seats. - Admission to 85% of the seats in each course shall be reserved for the local candidates and the remaining 15% of the seats shall be un-reserved seats as specified in the Andhra Pradesh Educational Institutions (Regulations and Admissions) Order, 1974 as subsequently amended.Explanation. - For Purpose of These Rules,-(a)Local Areas means:| (A) | NCC | - | To the Director of NCC, Andhra Pradesh |
| (B) | Sports & Games | - | To the Vice-Chairman and Managing Director,Sports Authority of Andhra Pradesh (SAAP) |
| (C) | Physically handicapped | - | To the Director, Medical & Health Services,A.P. |
| (D) | CAP | - | To the Director, Sainik Welfare Board, A.P. |