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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(3)(l) in Arunachal Pradesh University of Studies Act, 2012

(l)To organize and conduct refresher courses, orientation courses, workshops, seminars and other programmes, for industry executives, developers of course-ware, evaluator and other academic staff;