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Kerala High Court

Congregation Of Sisters Of St. Agata vs Union Of India on 8 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

WP(C) No.34873/2023                         1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
               Friday, the 8th day of November 2024 / 17th Karthika, 1946
                               WP(C) NO. 34873 OF 2023 (H)

   PETITIONERS:


      1. CONGREGATION OF SISTERS OF ST. AGATA, PROVIDENCE CONVENT, ALUVA,
         ERNAKULAM, KERALA, REPRESENTED BY REV. SR. ALPHONSA MATHEW,
         COMMITTEE MEMBER, PIN - 683 108.
      2. CHERUPUSHPASHRAM, MONNAMTHODE, POOVATHODE, PALA, KOTTAYAM,
         REPRESENTED BY FR. MATHEW MUNDIATHU, SUPERIOR, PIN - 686 578.
      3. ANNUNCIATION CONVENT, SOUTH KALAMASSERY, ERNAKULAM, KERALA,
         REPRESENTED BY REV. SISTER MARY K.F., CHIEF FUNCTIONARY, PIN - 682
         022.
      4. SEVAGRAM TRUST, POTHY, THALAYOLA PARAMBU P.O., KOTTAYAM, REPRESENTED
         BY JAIMON O.P., CHIEF CO-ORDINATOR, PIN - 686 605.
      5. ST. GEORGE'S MONASTERY, KUNNAMKULAM, THRISSUR, REPRESENTED BY JOSE
         KOCHUVARKEY C, SUPERIOR/PRIOR, PIN - 680 503.
      6. MARIYALAM SOCIAL CENTRE, SREEMOOLANAGARAM, ERNAKULAM DISTRICT,
         REPRESENTED BY NISHA JOSEPH, PRESIDENT, PIN - 683 580.


   RESPONDENTS:


      1. UNION OF INDIA, MINISTRY OF HOME AFFAIRS, FOREIGN DIVISION-FCRA
         WING, MAJOR DHYAN CHAND NATIONAL STADIUM, OUTER INDIA GATE, NEW
         DELHI, REPRESENTED BY ITS DIRECTOR-FC AND MU., PIN - 110 001.
      2. UNDER SECRETARY (MU), GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS,
         FOREIGN DIVISION (FCRA WING), MAJOR DHYAN CHAND NATIONAL STADIUM,
         OUTER INDIA GATE, NEW DELHI, PIN - 110 001.
      3. THE DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HOME
         AFFAIRS, FOREIGNERS DIVISION, FCRA WING, FIRST FLOOR, MAJOR DHYAN
         CHAND NATIONAL STADIUM, NEW DELHI, PIN - 110 001.
      4. THE DIRECTOR (FCRA), MINISTRY OF HOME AFFAIRS, FOREIGNERS DIVISION,
         FCRA WING, FIRST FLOOR, MAJOR DHYAN CHAND NATIONAL STADIUM, INDIA
         GATE CIRCLE, NEW DELHI, PIN - 110 001.
      5. NITI AAYOG, SANSAD MARG, SANSAD MARG AREA, NEW DELHI, DELHI, PIN -
         110 001.
      6. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CENTRAL REVENUE
         BUILDING, I.S PRESS ROAD, KACHERIPADY, KOCHI, PIN - 682 018.
      7. THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS,
         FOREIGNERS DIVISION (FCRA WING), NEW DELHI, PIN - 110 001.
 WP(C) No.34873/2023                           2/2



        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to

        A. direct the Respondents to allow the Petitioners to accept
   physically filed the annual returns for the year 2019-2020 for the purpose
   of renewing the FCRA registration;

        B. direct the Respondents by issue of a writ of mandamus or such
   other appropriate writ, direction or order to grant a provisional renewal
   of FCRA registration and permit the Petitioners to receive foreign
   contribution.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this court's order dated
   01.07.2024 and upon hearing the arguments of M/S.ABRAHAM JOSEPH MARKOS,
   ISAAC THOMAS, AIBEL MATHEW SIBY, ALEXANDER JOSEPH MARKOS, P.G.CHANDAPILLAI
   ABRAHAM, V.ABRAHAM MARKOS, JOHN VITHAYATHIL & SHARAD JOSEPH KODANTHARA,
   Advocates for the petitioners, SRI. K.K.SETHUKUMAR, CENTRAL GOVERNMENT
   COUNSEL for R1 to R5 & R7 and of SRI. JOSE JOSEPH, STANDING COUNSEL for
   R6, the court passed the following:

                                         ORDER

Post as per roster on 27.11.2024.

Interim order is extended by two months.

Sd/- V.G.ARUN, JUDGE 08-11-2024 /True Copy/ Assistant Registrar