Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(8)] [Section 52] [Entire Act] State of Uttar Pradesh - Subsection Section 52(8)(a) in The U.P. Land Revenue Act, 1901 (a)made under sub-section (6) shall, subject to the provisions of Sections 210 and 219, be final;