Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 72 in Central Council of Homoeopathy (General) Regulations, 2018 72. Permanent advance to Registrar. - A permanent advance of one thousand rupees shall be made to the Registrar.
