Section 55(7)(ii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

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Union of India - Subsection

Section 55(7)(ii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(ii)if such an application with accompaniments is received by the Chief Controller after the date of expiry but not later than thirty days from that, the license may, without prejudice to any other action that may be taken in this behalf, be renewed on payment of twice the fee ordinarily payable:

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Union of India - Subsection

Section 55(7)(ii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981