Any person desirous of obtaining a licence for a brewery shall apply to the [Excise Commissioner] [Legislative Supplement Part III dated 26.10.71.]. The application shall be accompanied by a full description (hereinafter called the entry) of his [proposed] [Legislative Supplement Part III dated 3.12.68.] premises and utensils plant in which the purpose of, and the distinguishing mark on, each room place and vessel shall be clearly specified [-] [Legislative Supplement Part III dated 26.10.71.]
