Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 3(1)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(1)(b) in Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999 (b)the validity of any order granting exemption under sub-section (1) of section 21 or any action taken thereunder.