Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(4)(a) in Chhattisgarh Food and Nutritional Security Act, 2012 (a)All such households in which the head of the household or any other member of the household is an Income Tax payee;