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State of Jharkhand - Section

Section 11 in The Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993

11. Removal of difficulty.

- If any difficulty arises in giving effect to the provisions of the Act the State Government may as occasion may require by an order not inconsistent with the Acts or Rules made thereunder, do anything which appears to it necessary for the purpose of removing the difficulties.