Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of West Bengal - Subsection Section 51(2) in West Bengal Co-operative Societies Rules, 2011 (2)The requisition shall specify the object of the meeting and shall be signed by the Directors requisitioning and shall be delivered at the office of the Society.
