Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Maharashtra - Section Section 207A in The Mumbai Municipal Corporation Act, 1888 207A. [ Penalty. [Section 207A was deleted by Maharashtra 11 of 2009, Section 39, dated 13-4-2009 (w.e.f. 1-4-2010).] - [* * *]]
