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State of Odisha - Section

Section 23 in The Orissa Government Servants' Conduct Rules, 1959

23. Canvassing of non-official or other outside influence.

- No Government servant shall bring or attempt to bring any influence whether official or nonofficial to bear upon any authority to further his interests in respect of matters pertaining to his appointment under Government promotion, pay and other service condition.Explanation - Intermission by an outsider on behalf of an officer shall be deemed as an attempt on the part of the officer to bring extraneous influence for furthering his official interests.