Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 31 in Jharkhand Tourism Development and Registration Act, 2015 31. Insurance. - The adventure sports operator shall provide sufficient insurance cover as may be prescribed to persons availing of his services.Chapter-IV Appeal and Revision
