Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Uttarakhand - Subsection Section 128(7) in Uttarakhand Panchayati Raj Act, 2016 (7)the records and registers that shall be maintained by Panchayats and the form in which they are to be ;(a)periodical revision and amendment of Gram Sabha and Gram Panchayat registers;
