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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2)(b) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(b)to the management of the College or Polytechnic or Institution if the inspection or inquiry is to be made in respect of a College or Polytechnic or Institution admitted to the Privileges of the Vishwavidyalaya and the Vishwavidyalaya or management, as the case may be, shall be entitled to appoint a representative who shall have the right to be present and be heard at such inspection or inquiry.