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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(1)(iii) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(iii)Such other persons as the Commission may from time to time by order notify, subject to such terms and conditions as the Commission may direct.