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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(1)(c) in The U.P. Homoeopathic Medicine Act, 1951

(c)the conditions under which students shall be admitted to the degree or diploma or certificate course and to the examinations of the Board and shall be eligible for degrees, diplomas and certificates;