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State of Tamilnadu - Section

Section 46 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

46.

Written examination should be held at least once a term to test the progress of the pupils. The result of the examinations should be recorded in a book kept for the purpose.Correspondents of schools which present pupils for the public examination conducted under the provisions of the Code and under the authority of the Government of Tamil Nadu shall undertake to provide the necessary accommodations, furniture, etc. for the examination and the correspondents, Headmasters and other Teachers of such schools shall, except for special reasons which must be approved by the Inspector, act as Chief Superintendents or Assistant Superintendents of examination if so required.