Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 46 in Andhra Pradesh Universities Act, 1991 46. Constitution of other Funds. - The University shall have such other funds and maintain such accounts as the Executive Council may determine on the recommendation of the Finance Committee.
