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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(7) in Gujarat University (Amendment) Act, 1972

(7)The Pro-Vice-Chancellor shall preside-
(a)in the absence of the Chancellor and the Vice-Chancellor at the meetings of the Courts and
(b)in the absence of the Vice-Chancellor at the meetings of any other authority of the University or a Committee thereof".