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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(1)(a) in The Bihar State Housing Board Act, 1982

(a)has, directly or indirectly by himself or by any partner, employee or employees any such share or interest as is described in sub-section (2) of Section 5 in respect of any matter, or