Delhi High Court - Orders
Airports Authority Of India vs M/S Tdi International India Private ... on 22 April, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~11 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 70/2021 & I.As. 2570/2021, 2571-72/2021.
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. K.K. Rai, Senior Advocate with
Mr. Vaibhav Kalra, Ms. Neha
Bhatnanagar, Mr. Anshul Rai, Ms.
Sreoshi Chatterjee and Mr. Priyesh
Mohan Srivastava, Advocates.
versus
M/S TDI INTERNATIONAL INDIA PRIVATE LIMITED
..... Respondent
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Gargi Sethee and
Ms. Sagrika Tanwar, Advocates.
+ O.M.P. (COMM) 573/2020 & I.As. 11588/2020, 11590/2020,
3304/2021, 5189/2021, 9009/2021.
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. K.K. Rai, Senior Advocate with
Mr. Vaibhav Kalra, Ms. Neha
Bhatnanagar, Mr. Anshul Rai, Ms.
Sreoshi Chatterjee and Mr. Priyesh
Mohan Srivastava, Advocates.
versus
TDI INTERNATIONAL INDIA PVT LIMITED ..... Respondent
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Gargi Sethee and
Ms. Sagrika Tanwar, Advocates.
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:25.04.2022
11:37:13
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 22.04.2022
1. The Court is hearing 'part heard' matters and therefore, it is not possible to take up these matters today.
2. Re-notify on 18th July, 2022.
SANJEEV NARULA, J APRIL 22, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:25.04.2022 11:37:13