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Delhi High Court - Orders

Airports Authority Of India vs M/S Tdi International India Private ... on 22 April, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~11 & 22
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 70/2021 & I.As. 2570/2021, 2571-72/2021.
                               AIRPORTS AUTHORITY OF INDIA                      ..... Petitioner
                                               Through:   Mr. K.K. Rai, Senior Advocate with
                                                          Mr. Vaibhav Kalra, Ms. Neha
                                                          Bhatnanagar, Mr. Anshul Rai, Ms.
                                                          Sreoshi Chatterjee and Mr. Priyesh
                                                          Mohan Srivastava, Advocates.

                                               versus

                               M/S TDI INTERNATIONAL INDIA PRIVATE LIMITED
                                                                           ..... Respondent
                                             Through: Mr. Ashish Mohan, Mr. Samarth
                                                      Chowdhary, Ms. Gargi Sethee and
                                                      Ms. Sagrika Tanwar, Advocates.

                          +    O.M.P. (COMM) 573/2020 & I.As. 11588/2020, 11590/2020,
                               3304/2021, 5189/2021, 9009/2021.

                               AIRPORTS AUTHORITY OF INDIA                      ..... Petitioner
                                               Through:   Mr. K.K. Rai, Senior Advocate with
                                                          Mr. Vaibhav Kalra, Ms. Neha
                                                          Bhatnanagar, Mr. Anshul Rai, Ms.
                                                          Sreoshi Chatterjee and Mr. Priyesh
                                                          Mohan Srivastava, Advocates.

                                               versus

                               TDI INTERNATIONAL INDIA PVT LIMITED           ..... Respondent
                                               Through:   Mr. Ashish Mohan, Mr. Samarth
                                                          Chowdhary, Ms. Gargi Sethee and
                                                          Ms. Sagrika Tanwar, Advocates.




Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:25.04.2022
11:37:13
                                 CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                             ORDER

% 22.04.2022

1. The Court is hearing 'part heard' matters and therefore, it is not possible to take up these matters today.

2. Re-notify on 18th July, 2022.

SANJEEV NARULA, J APRIL 22, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:25.04.2022 11:37:13