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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(3) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(3)The Salary Funds shall consist of all amounts received from the State Government, Central Government or University Grants Commission towards full or part payment of the salary and allowances. No amount from this funds shall be utilised for the purposes other than payment of salary and allowances.