Bombay High Court
M/S. Skf India Ltd vs Amanulla M Khan on 6 February, 2019
Author: A.K. Menon
Bench: A.K. Menon
hcs
907.w161.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.161 OF 2018
M/s.SKF India Ltd. .. Petitioner.
Vs.
Amanulla M. Khan .. Respondent.
Mr.K.S.Bapat i/b M/s.Desai & Desai Associates for the Petitioner.
None for the Respondent.
CORAM : A.K. MENON, J.
DATED : 6TH FEBRUARY, 2019 P.C. :
Mr.Bapat, learned counsel for the petitioner seeks leave to withdraw this petition. Petition is allowed to be withdrawn.
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