Delhi High Court - Orders
The Director Of Income Tax - Ii vs M/S Qualcomm Incorporated on 30 September, 2024
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~52 to 66 (except 61 & 63)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 557/2013
+ ITA 558/2013
+ ITA 559/2013
+ ITA 560/2013
+ ITA 562/2013
+ ITA 574/2015
+ ITA 575/2015
+ ITA 577/2015
+ ITA 640/2015
+ ITA 673/2015
+ ITA 708/2015
+ ITA 1079/2018
+ ITA 87/2024 CM APPL. 6543/2024 CM APPL. 6544/2024
THE DIRECTOR OF INCOME TAX - II .....Appellant
versus
M/S QUALCOMM INCORPORATED .....Respondent
Present : Mr Sanjay Kumar, Advocate for the Revenue.
Mr Percy Pardiwalla, Sr Advocate with Mr
Nishant Thakkar, Ms Jasmin Amansaduala, Mr
Nikhil Rajan, Advocates for Assessee.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 30.09.2024
1. These matters could not be taken up due to paucity of time.
2. List on 04.12.2024.
BY ORDER (COURT MASTER) SEPTEMBER 30, 2024 M This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/10/2024 at 23:31:13