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[Cites 0, Cited by 1] [Section 38] [Entire Act]

State of Puducherry - Subsection

Section 38(2) in Pondicherry Excise Act, 1970

(2)Nothing in sub-section (1) shall absolve any person who manufactures, sells or has possession of any intoxicant on account of another person from liability to any punishment under this Act for unlawful manufacture, sale or possession of such article.