Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(29)] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(29)(ix) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975 (ix)that there shall be no age limit in case of persons repatriated from Pakistan during the 1971 Indo-Pak War;]