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[Cites 0, Cited by 0] [Section 229(1)] [Section 229] [Entire Act]

State of Bihar - Subsection

Section 229(1)(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)the special medical service referred to in clause (a) collaborates with the labour department or any other concerned department or service of the Government of Bihar in matters of treatment, job placement, accident prevention and welfare of such building workers.