Supreme Court of India
Retd. Armed Forces Medical Association ... vs Union Of India & Ors on 10 October, 2006
Equivalent citations: AIRONLINE 2006 SC 267
Bench: G. P. Mathur, R. V. Raveendran
CASE NO.: Transfer Petition (civil) 833 of 2002 PETITIONER: Retd. Armed Forces Medical Association & Ors RESPONDENT: Union of India & Ors DATE OF JUDGMENT: 10/10/2006 BENCH: G. P. Mathur & R. V. Raveendran JUDGMENT:
JUDGMENT O R D E R With T.P. (Civil) Nos. 846 to 855/2002, 857 to 862/2002, 863/2002, 865/2002, 869/2002 and TP (Civil) Nos. 170 to 200/2004.
These cases are separated from T.C. (Civil) No.72/2004 and connected cases which have been disposed of today.