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South Delhi Municipal Corporation vs Mep Infrastructure Developers Ltd on 14 August, 2020

Author: Siddharth Mridul

Bench: Siddharth Mridul, Talwant Singh

$~11
*              IN THE HIGH COURT OF DELHI AT NEW DELHI

+      LPA 165/2020, CM APPL. 13389/2020 & CM APPL. 13580/2020

       SOUTH DELHI MUNICIPAL CORPORATION .....Appellant
                       Through: Mr. Sanjay Jain, ASG with
                                Ms. Garima Prashad, Standing
                                Counsel along with Mr.
                                Arkarsh Kumar and Mr.
                                Yuvraj Sharma, Advocates
                                Mr. Sandeep Sethi, Senior
                                Advocate with Mr. Rakesh
                                Sinha and Mr. Pawan Kumar
                                Bansal, Advocates
                       versus

       MEP INFRASTRUCTURE DEVELOPERS LTD ..... Respondent
                       Through: Dr. Abhishek Manu Singhvi,
                                Mr. Mukul Rohtagi and Mr.
                                Rajiv     Nayar,    Senior
                                Advocates with Mr. Rajiv
                                Dwivedi, Mr. Kartik Nayar
                                and Mr. Azem Samuel,
                                Advocates


       CORAM:
       HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
       HON'BLE MR. JUSTICE TALWANT SINGH
                         ORDER

% 14.08.2020 The present matter has been taken up for hearing by way of Video Conferencing on account of COVID-19 pandemic.

List along with LPA 167/2020 titled as 'MEP Infrastructure Developers Ltd. vs. South Delhi Municipal Corporation and Ors.', for further hearing on 03.09.2020.

SIDDHARTH MRIDUL, J TALWANT SINGH, J AUGUST 14, 2020/dn/as Click here to check corrigendum, if any LPA 165/2020 Page 2 of 2