Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 1 in Karnataka Krishna Basin Development Authority Act, 1992

1. Short title and commencement.

(1)This Act may be called the Karnataka Krishna Basin Development Authority Act, 1992.
(2)It shall come into force on such [date] [Act is not yet brought into force.] as the State Government may, by notification in the official Gazette appoint.