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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(1)(a) in Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015

(a)enter, stop and search any vehicle used or intended to be used for the export of [cow or beef] [Substituted 'cows' by Haryana Act No. 36 of 2019, dated 31.10.2019];