Section 128(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
(3)The forms prescribed for application under Section 16(1) permission under Section 16(3) drawing attention of Vice-Chairman under Section 16(7) of ODA Act and others in connection with commencement of work, completion certificate, Occupancy Certificate, Structural stability certificate and periodic progress report are provided in Schedule-2.
