Delhi High Court - Orders
Bdr Builders And Developers Private ... vs Assistant Commissioner Of Income Tax, ... on 4 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11908/2018 & CM Appl. 46124-25/2018
BDR BUILDERS AND DEVELOPERS
PRIVATE LIMITED ..... Petitioner
Through: Mr.Prakash Kumar, Advocate
versus
ASSISTANT COMMISSIONER OF INCOME
TAX, CENTRAL CIRECLE -15, NEW DELHI ..... Respondent
Through: Mr.Asheesh Jain, Sr.Std. Counsel
with Mr.Sanjay Kumar &
Mr.Dushyant Sarna, Advocate
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 04.02.2019 Adjournment slip has been circulated on behalf of the respondent, which is not opposed by learned counsel for the petitioner.
List on 8th May, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 04, 2019 „hkaur‟