Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Entire Act] State of West Bengal - Section Section 29 in Calcutta Thika Tenancy Act 1949 29. Application of Act to pending suits and proceedings. [ xxx ] [Section 29 omitted by ibid.]
