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Supreme Court - Daily Orders

Ganesh Yadav vs M.P. Rajya Sahkari Bank Maryadit on 20 November, 2017

Bench: S.A. Bobde, Mohan M. Shantanagoudar

     ITEM NO.53                              COURT NO.7               SECTION IV-A

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  Nos.17329-17334/2011

     (Arising out of impugned final judgment and order dated 29-01-2008
     in WP No. 7277/2006 29-01-2008 in WP No. 4822/2006 11-01-2011 in WP
     No. 142/2008 11-01-2011 in WA No. 140/2008 11-01-2011 in WA No.
     141/2008 passed by the High Court Of M.P. Principal Seat At
     Jabalpur)

     GANESH YADAV & ORS.                                               Petitioner(s)

                                                    VERSUS

     M.P. RAJYA SAHKARI BANK MARYADIT & ORS.                           Respondent(s)

     (IA No.109111/2017-EXEMPTION FROM FILING O.T. FOR                 [APPLICATION FOR
     STAY] ON IA 30890/2017)

     Date : 20-11-2017 These matters were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE S.A. BOBDE
                            HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)                Mr.   Vivek Tankha, Sr. Adv.
                                      Mr.   Puneet Jain, Adv.
                                      Mr.   Christi Jain, Adv.
                                      Mr.   Abhinav Gupta, Adv.
                                      Mr.   Harsh Jain, Adv.
                                      Ms.   Priyal Jain, Adv.
                                      Ms.   Ankita Gupta, Adv.
                                      For   Ms. Pratibha Jain, AOR

     For Respondent(s)                Mr.   Ravindra Shrivastava, Sr. Adv.
                                      Mr.   Arjun Garg, AOR
                                      Mr.   Manish Yadav, Adv.
                                      Mr.   Rohit Chandra, Adv.
                                      Mr.   Aakash Nandolia, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

As jointly prayed for, list these matters on any Tuesday in the month of January, 2018.

Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.11.20 15:39:39 IST Reason:

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR