Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(c) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017

(c)Where the condition of the tree has materially deteriorated owing to the acts of the tapper.