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Supreme Court - Daily Orders

Commissioner Of Income Tax vs International Tractor Ltd. on 16 April, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.29                                COURT NO.8                 SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9530/2018

     (Arising out of impugned final judgment and order dated 20-07-2017
     in ITA No. 251/2009 passed by the High Court of Delhi at New Delhi)

     COMMISSIONER OF INCOME TAX                                            Petitioner(s)

                                                      VERSUS

     INTERNATIONAL TRACTOR LTD.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.49272/2018-CONDONATION OF DELAY
     IN FILING and IA No.49273/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 16-04-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Mr.   P.S.Narsimha,ASG
                                       Mr.   Anish Kumar Gupta,Adv.
                                       Mr.   Arijit Prasad,Adv.
                                       For   Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr.   Arvind Datar,Sr.Adv.
                                       Mr.   Aditya Mukharjee,Adv.
                                       Ms.   Sugandha Rohatgi,Adv.
                                       Mr.   S.S.Shroff, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Mr. S.S.Shroff, learned counsel accepts notice on behalf of the sole respondent.

As prayed, counter affidavit be filed within four weeks.

Signature Not Verified

List the matter after four weeks.

Digitally signed by ASHA SUNDRIYAL Date: 2018.04.17 16:01:43 IST Reason:

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER