Section 3(2)(c) in The Customs and Central Excise Duties Drawback Rules, 2017

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(c) in The Customs and Central Excise Duties Drawback Rules, 2017

(c)the average amount of duties paid on imported materials or excisable materials used in the manufacture of semis, components and intermediate products which are used in the manufacture of goods;

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Union of India - Subsection

Section 3(2)(c) in The Customs and Central Excise Duties Drawback Rules, 2017